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[Cites 0, Cited by 0] [Section 177(6)] [Section 177] [Entire Act]

State of Uttarakhand - Subsection

Section 177(6)(vi) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(vi)Painting and finishing. - Such public service vehicle shall be painted in Nitro Cellules or synthetic enamel or other suitable paints of any permissible colour scheme.