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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1)(y) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(y)to demand and receive such fees as may be prescribed for institutions for affiliation, accreditation, conferring autonomy or equivalence;