Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] State of Maharashtra - Subsection Section 137(3) in The Maharashtra Prohibition Act (3)Subject to the foregoing provisions the rules which the State Government may make in this behalf shall apply to appeals under this section.
