Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

British India - Subsection

Section 70(3) in The Northern India Canal And Drainage Act, 1873

(3)interferes with or alters the flow of water in any river or stream, so as to endanger, damage or render less useful any canal or drainage- work;