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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in The Bombay Forward Contracts Control Act, 1947

(2)On the date on which an association is recognised under Section 3 in any area in respect of cotton, the Bombay Options in Cotton Prohibition Act, 1939(Bombay XXV of 1939), shall cease to have force in such area.