Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(7) in Insurance Regulatory and Development Authority of India (Registration of Insurance Marketing Firm) Regulations, 2015 7.2The eligibility criterion for the Principal Officer is specified in Part I of Schedule I of these Regulations.
