Punjab-Haryana High Court
State Of Haryana vs Padma Devi Jain And Another on 14 November, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Cross-objection No.178-CI of 1999 and
RFA No.2758 of 1999 (O&M)
Date of decision: 14.11.2013.
State of Haryana
......Appellant
Versus
Padma Devi Jain and another
.......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. D.D. Gupta, Additional A.G. Haryana
for the appellant.
Mr. Harkesh Manuja, Advocate
for respondent No.1/cross-objector.
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RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in RFA No.1837 of 1996 titled as State of Haryana and another Vs. Krishan Lal and another.
(RAJESH BINDAL) JUDGE 14.11.2013.
sandeep sethi Sandeep Sethi 2013.12.11 10:32 I attest to the accuracy and integrity of this document