Supreme Court - Daily Orders
Hindustan Paper Corp. Ltd vs Cachar Paper Mills Officer & Super. on 4 March, 2014
Author: Chief Justice
Bench: Chief Justice
v
CHAMBER MATTER COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PETITION (CIVIL) No. 37 OF 2014 IN
REVIEW PETITION (CIVIL) No. 2562 OF 2013 IN
SPECIAL LEAVE PETITION (CIVIL) No. 26083 OF 2013
HINDUSTAN PAPER CORP. LTD & ANR Petitioner(s)
VERSUS
CACHAR PAPER MILLS OFFICER & SUPER.& ORS Respondent(s)
(With office report)
WITH
CURATIVE PETITION (CIVIL) No. 39 OF 2014 IN
REVIEW PETITION (CIVIL) No. 2564 OF 2013 IN
SPECIAL LEAVE PETITION (CIVIL) No. 26085 OF 2013
Date: 04/03/2014 These petitions were circulated today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE H.L. GOKHALE
HON’BLE MR. JUSTICE J. CHELAMESWAR
BY CIRCULATION
UPON PERUSING PAPERS the Court made the following
O R D E R
The curative petitions are dismissed in terms of the signed order.
[ Madhu Bala ] [ Savita Sainani ] Court Master Assistant Registrar (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION CURATIVE PETITION (CIVIL) No. 37 OF 2014 IN REVIEW PETITION (CIVIL) No. 2562 OF 2013 IN SPECIAL LEAVE PETITION (CIVIL) No. 26083 OF 2013 Hindustan Paper Corp. Ltd. & Anr. .... Petitioner(s) Versus Cacher Paper Mill Officers & Supervisor Association & Ors. .... Respondent(s) WITH CURATIVE PETITION (CIVIL) No. 39 OF 2014 IN REVIEW PETITION (CIVIL) No. 2564 OF 2013 IN SPECIAL LEAVE PETITION (CIVIL) No. 26085 OF 2013 O R D E R We have gone through the curative petitions and the relevant documents. In our opinion, no case is made out within the parameters indicated in the decision of this Court in Rupa Ashok Hurra Vs. Ashok Hurra & Anr., reported in 2002 (4) S.C.C. 388. Hence, the Curative Petitions are dismissed.
................................................... .........CJI.
(P. SATHASIVAM) ...............................................................J. (R.M. LODHA) ...............................................................J. (H.L. DATTU) ...............................................................J. (H.L. GOKHALE) ...............................................................J. (J. CHELAMESWAR) NEW DELHI;
MARCH 04, 2014