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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(b) in Rajasthan Schools (Regulation of Collection of Fee) Act, 2013

(b)by any other person either for himself or on behalf of such private school or on behalf of the management of such private school.