Madhya Pradesh High Court
Sudama vs The State Of Madhya Pradesh on 28 June, 2021
Author: Nandita Dubey
Bench: Nandita Dubey
1 CRA-5231-2020 The High Court Of Madhya Pradesh CRA-5231-2020 (SUDAMA Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 28-06-2021 Heard through Video Conferencing. List this matter along with Cr.A. No.1012/2020.
(NANDITA DUBEY)
JUDGE
sjk
Signature
SAN Not
Verified
Digitally signed by
SHARAN JEET
KAUR JASSAL
Date: 2021.06.28
16:53:32 IST