Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(q) in Rajasthan Schools (Regulation of Fee) Act, 2016 (q)"Revenue Division" means a division constituted under Section 15 of the Rajasthan Land Revenue Act, 1956 (Act No. 15 of 1956);
