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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(2) in The Darjeeling Gorkha Hill Council Act, 1988

(2)The Government shall, before making any order under sub-section (1), give to the General Council a notice containing the charges and an opportunity of making representation to the Government in respect of the same.