Delhi High Court - Orders
Abhijeet Kumar Pandey vs Shri Naresh Kumar & Anr on 11 September, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~4, 5 [08.09.2023]
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 885/2022
ABHIJEET KUMAR PANDEY ..... Petitioner
Through: Mr. Varun Singh, Mr. Yatharth Kr.
and Mr. Pankaj Kr. Modi, Advocates.
versus
SHRI NARESH KUMAR & ANR. ..... Respondents
Through: Mr Anuj Agarwal, ASC-GNCTD
with Ms. Ayushi Bansal, Ms. Arshya
Singh and Mr. Aakash Dahiya,
Advocates for R-GNCTD.
Mr. Anuj Kumar Garg, Advocate.
+ W.P.(C) 5101/2021, CM APPL. 15624/2021
ABHIJEET KUMAR PANDEY ..... Petitioner
Through: Mr. Varun Singh, Mr. Yatharth Kr.
and Mr. Pankaj Kr. Modi, Advocates.
versus
UNION OF INDIA THROUGH THE CABINET SECRETARY &
ORS. ..... Respondents
Through: Mr Anuj Agarwal, ASC-GNCTD
with Ms. Ayushi Bansal, Ms. Arshya
Singh and Mr. Aakash Dahiya,
Advocates for R-GNCTD.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:14:26 % 11.09.2023 The matters have been taken up today as 8th September, 2023 was declared as a holiday of the Court pursuant to Notification bearing No. 82/G-4/Genl.-I/DHC dated 1st September, 2023.
1. Learned counsel for Respondents prays a week's time to seek instructions regarding formulation of a scheme in light of the fact that the provisions of the Code on Social Security, 2020 are not yet notified.
2. List on 20th September, 2023.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J SEPTEMBER 11, 2023 nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:14:26