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Delhi High Court - Orders

Abhijeet Kumar Pandey vs Shri Naresh Kumar & Anr on 11 September, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Sanjeev Narula

                                    $~4, 5 [08.09.2023]
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CONT.CAS(C) 885/2022
                                                ABHIJEET KUMAR PANDEY                                                             ..... Petitioner
                                                                                      Through:                Mr. Varun Singh, Mr. Yatharth Kr.
                                                                                                              and Mr. Pankaj Kr. Modi, Advocates.

                                                                                      versus

                                                SHRI NARESH KUMAR & ANR.                                                        ..... Respondents
                                                                                      Through:                Mr Anuj Agarwal, ASC-GNCTD
                                                                                                              with Ms. Ayushi Bansal, Ms. Arshya
                                                                                                              Singh and Mr. Aakash Dahiya,
                                                                                                              Advocates for R-GNCTD.
                                                                                                              Mr. Anuj Kumar Garg, Advocate.

                                    +           W.P.(C) 5101/2021, CM APPL. 15624/2021
                                                ABHIJEET KUMAR PANDEY                                                             ..... Petitioner
                                                                                      Through:                Mr. Varun Singh, Mr. Yatharth Kr.
                                                                                                              and Mr. Pankaj Kr. Modi, Advocates.

                                                                                      versus

                                                UNION OF INDIA THROUGH THE CABINET SECRETARY &
                                                ORS.                                     ..... Respondents
                                                              Through: Mr Anuj Agarwal, ASC-GNCTD
                                                                       with Ms. Ayushi Bansal, Ms. Arshya
                                                                       Singh and Mr. Aakash Dahiya,
                                                                       Advocates for R-GNCTD.

                                                CORAM:
                                                HON'BLE THE CHIEF JUSTICE
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:14:26 % 11.09.2023 The matters have been taken up today as 8th September, 2023 was declared as a holiday of the Court pursuant to Notification bearing No. 82/G-4/Genl.-I/DHC dated 1st September, 2023.

1. Learned counsel for Respondents prays a week's time to seek instructions regarding formulation of a scheme in light of the fact that the provisions of the Code on Social Security, 2020 are not yet notified.

2. List on 20th September, 2023.

SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J SEPTEMBER 11, 2023 nk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:14:26