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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Rajasthan - Subsection

Section 66(1)(a) in The Rajasthan Police Act, 2007

(a)four persons of eminence with experience in public dealing and having credible record of integrity and commitment to human rights as independent members: Provided that one independent member shall be from weaker sections of society and one from women.