Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 13 in Uttarakhand Police (Amendment) Act, 2018 13. Amendment of Section 74. - In sub-section (1) and sub-section (2) of Section 74 of the Principle Act, the words "Authority shall be substituted by the words "related Authority".
