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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(h) in Arunachal Pradesh Fire and Emergency Services Act, 1991

(h)for sending members of the Force with appliances and equipment beyond the local limits of any area in which this Act is in force for the purpose of fire-fighting in the neighbourhood of such limits on such terms and conditions and under such exigencies of situation as it deems proper;