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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(vii) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(vii)Recommend the classes or list of Ayurvedic, Unani and Homeopathic Drugs and Medicines and Pharmacists considered necessary for reimbursement;