Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 20 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004 and CO.APPLs. 57/2007, 736/2009
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through:
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Mr. Abhey Narula, Advocate for
Canara Bank. (M: 9999821737)
Mr. D. Bhattacharya, Advocates
Standing counsel for OL.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 20.09.2023
1. This hearing has been done through hybrid mode.
2. List on 25th September, 2023.
PRATHIBA M. SINGH, J.
SEPTEMBER 20, 2023 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 23:38:44