Section 3(c) in The Assam College Employees (Provincialisation) Act, 2005
(c)[ The posts in each provincialised College shall constitute an independent cadre for each category of employees including the post of the Principal. No inter cadre transfer from one college to another shall be allowed. Government may, however, for reasons to be recorded in writing, and in public interest, transfer a Principal from one Collage to another;] [Substituted by Assam Act No. 30 of 2017, dated 24.5.2017.]
