Chattisgarh High Court
Mohd. Nooh vs State Of Chhattisgarh on 29 June, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WP(T) No. 22 of 2016
Mohd. Nooh & Others Versus State of Chhattisgarh & Others
29/06/2022 Mr. Prateek Singh Thakur, Advocate appears on behalf of Mr.
Anup Majumdar, counsel for the Petitioners.
Ms. Richa Shukla, Dy. G.A. for the State/Respondent Nos.1 &
3. As prayed by counsel for the petitioner, list this matter in the week commencing 11th July, 2022.
Interim relief granted earlier, if any, shall continue till the next date of hearing.
Sd/-
(Arvind Singh Chandel) Judge Vasant