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[Cites 0, Cited by 0] [Section 22F] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22F(5) in The U.P. Pravidhik Shiksha Adhiniyam, 1962

(5)Where a recommendation made under sub-section (2) has been disapproved and the representation of the Management, if any, under sub-section (4) has been rejected, the selection committee shall proceed to select and recommend another name for approval as provided by Section 22-E and this Section.