Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 15 in The West Bengal State Homoeopathic Health Service Act, 2002. 15. Control and discipline of persons appointed to State Homoeopathic Health Service. - All persons appointed to the West Bengal State Homoeopathic Health Service shall be subject to such control and discipline as may be prescribed.
