In section 101 of the principal Act,-(a) in sub- section (1),-(i)the words", whether before or after the commencement of this Act," shall be omitted;(ii)the brackets and words" (including payments by way of minimum royalty)" shall be omitted;(b)in sub- section (2), the brackets and words" (including payments by way of minimum royalty)" shall be omitted;(c)in sub- section (3), in clause (b), the words" including payments by way of minimum royalty" shall be omitted.
