Rajasthan High Court - Jaipur
Shahida Alam W/O Solat Alam B/C ... vs State Of Rajasthan Through Pp on 30 April, 2019
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 5315/2018
Shahida Alam W/o Solat Alam B/c Musalmaan
----Petitioner
Versus
State Of Rajasthan Through Pp
----Respondent
For Petitioner(s) : Mr. Anil Upman For Respondent(s) : Mr. Arvind Chawla, PP HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 30/04/2019 List after four weeks.
Till then, interim order, if any, shall continue.
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