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Supreme Court - Daily Orders

Sarla Gupta vs Directorate Of Enforcement on 16 September, 2022

Bench: Aniruddha Bose, Vikram Nath

     ITEM NO.25                           COURT NO.15                SECTION II-C

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)              No(s).    8156/2019

     (Arising out of impugned final judgment and order dated 22-07-2019
     in WPCRL No. 1319/2019 passed by the High Court Of Delhi At New
     Delhi)

     SARLA GUPTA & ANR.                                              Petitioner(s)

                                                 VERSUS

     DIRECTORATE OF ENFORCEMENT                                      Respondent(s)


     Date : 16-09-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE VIKRAM NATH


     For Petitioner(s)             Mr.   R. Basant, Sr. Adv.
                                   Mr.   Gopal Shankarnarayan, Sr. Adv.
                                   Mr.   Yoginder Handoo, AOR
                                   Mr.   Vishu P., Adv.
                                   Mr.   Ashwin Kataria, Adv.
                                   Mr.   Garvit Solanki, Adv.
                                   Mr.   Akshay Sahay, Adv.
                                   Ms.   Tanya Srivastav, Adv.

     For Respondent(s)             Mr.   Tushar Mehta, Ld. SG
                                   Mr.   S.V. Raju, Ld. ASG
                                   Mr.   Zoheb Hossain, Adv.
                                   Ms.   Kanu Agrawal, Adv.
                                   Mr.   Arkaj Kumar, Adv.
                                   Mr.   Arkaj Kumar, Adv.
                                   Mr.   Madhav Singhal, Adv.
                                   Mr.   Mukesh Kumar Maroria, AOR
                                   Mr.   Zoheb Hussain, Adv.
                                   Mr.   Kanu Agarwal, Adv.
                                   Mr.   Arkaj Kumar, Adv.
                                   Mr.   Madhav Sinhal, Adv.


Signature Not Verified
                         UPON hearing the counsel the Court made the following
Digitally signed by
DEEPAK SINGH
Date: 2022.09.20
                                            O R D E R

15:10:42 IST Reason:

Leave granted.
(JATINDER KAUR) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR