Supreme Court - Daily Orders
Sarla Gupta vs Directorate Of Enforcement on 16 September, 2022
Bench: Aniruddha Bose, Vikram Nath
ITEM NO.25 COURT NO.15 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 8156/2019
(Arising out of impugned final judgment and order dated 22-07-2019
in WPCRL No. 1319/2019 passed by the High Court Of Delhi At New
Delhi)
SARLA GUPTA & ANR. Petitioner(s)
VERSUS
DIRECTORATE OF ENFORCEMENT Respondent(s)
Date : 16-09-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Gopal Shankarnarayan, Sr. Adv.
Mr. Yoginder Handoo, AOR
Mr. Vishu P., Adv.
Mr. Ashwin Kataria, Adv.
Mr. Garvit Solanki, Adv.
Mr. Akshay Sahay, Adv.
Ms. Tanya Srivastav, Adv.
For Respondent(s) Mr. Tushar Mehta, Ld. SG
Mr. S.V. Raju, Ld. ASG
Mr. Zoheb Hossain, Adv.
Ms. Kanu Agrawal, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Madhav Singhal, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Zoheb Hussain, Adv.
Mr. Kanu Agarwal, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Madhav Sinhal, Adv.
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
DEEPAK SINGH
Date: 2022.09.20
O R D E R
15:10:42 IST Reason:
Leave granted.
(JATINDER KAUR) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR