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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(iv) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(iv)Central Data Collection System (CDCS) means the computer system located at a central point containing a data base regularly updated from the Settlement In-stations to which it has dedicated communication links.