Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40K] [Entire Act] State of Tamilnadu - Subsection Section 40K(2) in Tamil Nadu Forest Act, 1882 (2)When no such claim has been preferred as required in section 40-J, the inquiry shall be conducted ex-party.
