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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(a) in The Karnataka Part Time Job Oriented Course Employees Absorption Act, 2011

(a)"Part time Job Oriented Course employee" means a person appointed,-
(i)as teaching staff of job oriented courses; or
(ii)as worker teacher in job oriented courses; or
(iii)as office Assistant in job oriented courses; or
(iv)as 'D' Group employees in job oriented courses