Allahabad High Court
All India Postal Employees Union ... vs Union Of India Thru Secretary And 4 Ors on 25 August, 2023
Bench: Vivek Chaudhary, Manish Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- WRIT - C No. - 769 of 2004 Petitioner :- All India Postal Employees Union Class-Iii And 3 Ors Respondent :- Union Of India Thru Secretary And 4 Ors Counsel for Petitioner :- Vikas Singh Counsel for Respondent :- B.B Saxena,Amit Bose,Anil Kumar Hon'ble Vivek Chaudhary,J.
Hon'ble Manish Kumar,J.
1. Case called out in the revised list.
2. No one is present on behalf of the petitioners to press this petition.
3. The petition is dismissed for want of prosecution.
4. Interim order, if any, stands discharged.
[Manish Kumar,J.] [Vivek Chaudhary,J.] Order Date :- 25.8.2023 Sachin