Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 4 in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949 4. Muhammedan Registrar to use seal. - Every Muhammedan Registrar shall use a seal bearing the inscription, "The seal of the Muhammedan Registrar of ..........." in Persian character.
