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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)The floors and internal walls up to a height of at least 90 cm. (3 feet), of the latrines and urinals and the sanitary blocks shall be laid on glazed tiles or otherwise finished to provide a smooth-polished impervious surface.