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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(4)(i) in University of Heatlh Sciences, Karnal Act, 2016

(i)to cause an inspection to be made, by such person or persons as he may direct, of the affairs and properties of University, its buildings, laboratories, libraries, museums, workshops, equipments etc.; and of any affiliated college or institution and also of examinations, teaching and other work conducted and done by University or in respect of any other matter connected with University;