Himachal Pradesh High Court
Veena Devi vs . Rattani Devi & Anr. on 4 October, 2024
Author: Sushil Kukreja
Bench: Sushil Kukreja
Veena Devi vs. Rattani Devi & Anr.
CMPMO No.309 of 2024 04.10.2024 Present: Mr. Ashwani Kaundal, Advocate, for the petitioner.
Mr. Romesh Verma, Senior Advocate with Mr. Sumit Sharma, Advocate, for respondent No.1. CMP No.9073 of 2024 Learned counsel for respondent No.1 submits that reply to the application has been filed in the Registry on 03.10.2024, however, the same is not on record. Registry is directed to trace and place the same on record, if in order.
As prayed for, list on 18.11.2024. In the meantime, interim order to continue.
( Sushil Kukreja ) Judge October 04, 2024 (reena) Digitally signed by SANJEEV SETHI Date: 2024.10.04 13:33:57 IST