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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Mizoram - Subsection

Section 28(2) in Mizoram (Land Revenue) Rules, 2013

(2)Conveyance Deed shall be registered under the Registration Act, 1908 within 3 months from the date of transfer of apartment as prescribed in Appendix-VII.Part- 6 29. Ownership of apartment in group housing and in multi-storeyed building.