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National Green Tribunal

Vinay Shivanand Naik vs State Of Karnataka Dept. Of Transport ... on 24 July, 2020

Author: K. Ramakrishnan

Bench: K. Ramakrishnan

Item No.06:


              BEFORE THE NATIONAL GREEN TRIBUNAL
                      SOUTHERN ZONE, CHENNAI
              Original Application No. 183 of 2016 (SZ) &
                        (I.A. No. 21,22,23/2020 (SZ)

              (Earlier Original Application No. 176/2018 (PB) &

                            (M.A. No. 508/2018

                             I.A. No. 405/2019,

                           I.A. No. 484/2019) (PB)

                         (Through Video Conference)

IN THE MATTER OF

     Shri. Vinay Shivana Nayak
                                                       ...Applicant(s)
                                  Versus
     State of Karnataka and others.
                                                       ...Respondent(s)

     Date of hearing: 24.07.2020.
CORAM:

     HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER

                                  ORDER

1. Expert Member is on Leave. There is no sitting. So, it is adjourned.

2. Post on 24.09.2020.

....................................J.M. (Justice K. Ramakrishnan) O.A.183/2016(SZ) & I.A.21,22,23/2020 Sr. 24th July 2020.

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