Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Haryana - Subsection Section 70(i) in The Haryana New Mandi Townships Building Rules, 1967 (i)have trap at its point of junction with the drain or (except where necessary as part of the apparatus of any water closet or slop sink) in any other part of the pipe;
