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[Cites 0, Cited by 0] [Section 2(41)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(41)(f) in The Asansol Municipal Corporation Act, 1990.

(f)[] [Clause (f) inserted by W.B. Act 5 of 1994.] occupier of a factory as defined in clause (n) of section 2 of the Factories Act, 1948;