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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(b) in Prevention Of Collision On National Waterways Regulations, 2002

(b)For the purposes of the regulation, "upstream" shall be deemed the direction against current and downstream the direction with the current. "Wind ward", side shall be deemed to be the side opposite to that of which the main sail or the largest fore and aft sail is carried.