Delhi High Court - Orders
Tangnu Romai Power Generation Private ... vs Saiurja Hydel Projects Private Limited on 26 September, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~35 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 72/2021, I.A. 2788/2021, I.A. 2790/2021
TANGNU ROMAI POWER GENERATION PRIVATE LIMITED
..... Petitioner
Through: Mr. Ashim Sood, Ms. Payal Chandra,
Mr. Kuberinder Bajaj, Advs.
versus
SAIURJA HYDEL PROJECTS PRIVATE LIMITED
..... Respondent
Through: Mr. Tarun Johri, Mr. Ankur Gupta,
Advs.
+ O.M.P. (COMM) 73/2021, I.A. 2791/2021, I.A. 2793/2021
TANGNU ROMAI POWER GENERATION PRIVATE LIMITED
..... Petitioner
Through: Mr. Ashim Sood, Ms. Payal Chandra,
Mr. Kuberinder Bajaj, Advs.
versus
SAIURJA HYDEL PROJECTS PRIVATE LIMITED
..... Respondent
Through: Mr. Tarun Johri, Mr. Ankur Gupta,
Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 26.09.2023 Hon'ble Judge is on leave.
Re-notify on 15.03.2024.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2023/AR..
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