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[Cites 0, Cited by 9] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(d) in The Pharmacy Act, 1948

(d)has been engaged in the compounding of drugs in a hospital or dispensary or other place in which drugs are regularly dispensed on prescriptions of medical practitioners for a total period of not less than five years prior to the date notified under sub-section (2) of section 30.