Bombay High Court
Sonawane Prashant Radhakisan And Ors vs The State Of Maharashtra And Anr on 6 February, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4166 OF 2018
Chavan Dipali Laxman And Anr. ....Petitioner
V/S
The State Of Maharashtra, Through Secretary ....Respondent
And Anr.
WITH WRIT PETITION NO. 4167 OF 2018 Gurav Navnath Mahadeo And Anr. ....Petitioner V/S The State Of Maharashtra, Through Secretary ....Respondent And Anr.
WITH WRIT PETITION NO. 10738 OF 2016 Shri. Atul Siddheshwar Salunkhe ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 5313 OF 2017 Miss Devkar Dipali Kisan And Anr. ....Petitioner V/S The State Of Maharashtra & Anr. ....Respondent WITH WRIT PETITION NO. 5309 OF 2017 Page 1/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: Miss Gite Usha Suryabhan (mrs. Nagare Usha ....Petitioner Anil) And Anr.
V/S The State Of Maharashtra Through The ....Respondent Secretary And Anr.
WITH WRIT PETITION NO. 5310 OF 2017 Mrs. Pawar Gouri Rajendra And Anr. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Anr.
WITH WRIT PETITION NO. 5311 OF 2017 Shri. Chavan Santosh Mansing And Anr. ....Petitioner V/S The State Of Maharashtra & Anr. ....Respondent WITH WRIT PETITION NO. 5312 OF 2017 Shri. Gaikwad Arun Mohanrao And Anr. ....Petitioner V/S The State Of Maharashtra & Anr. ....Respondent WITH WRIT PETITION NO. 5320 OF 2017 Miss. Bhosale Shalaka Narayan And Anr. ....Petitioner V/S The State Of Maharashtra & Anr. ....Respondent Page 2/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: WITH WRIT PETITION NO. 5325 OF 2017 Miss Kumbhar Vaishali Ganpat And Anr. ....Petitioner V/S The State Of Maharashtra & Anr. ....Respondent WITH WRIT PETITION NO. 7942 OF 2017 Shri. Patil Kiran Nanaji And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 7954 OF 2017 Ms. Pagar Suvarna Devidas And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7944 OF 2017 Shri. Kachave Nitin Motiram And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7952 OF 2017 Smt. Zade Dipmala Madhukar And Ors. ....Petitioner V/S Page 3/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7953 OF 2017 Patil Maheshkumar Bhausaheb And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7948 OF 2017 Shri. Bhosale Ulkesh Prabhakar And Ors. ....Petitioner V/S State Of Maharashtra, Through Its Secretary ....Respondent And Ors.
WITH WRIT PETITION NO. 7946 OF 2017 Shri. Gade Nanasaheb Vitthal And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7951 OF 2017 Shri. Sawant Vinayak Bhagwan And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
Page 4/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 :::WITH WRIT PETITION NO. 7947 OF 2017 Miss. Deodhe Jayshree Shivaji And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7950 OF 2017 Shri. Walake Mangesh Laxman And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7943 OF 2017 Shri. Pawar Gangadhar Nana And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7945 OF 2017 Smt. Sonawane Jyoti Vishwasrao And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 7949 OF 2017 Page 5/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: Shri. Gaikwad Kiran Eknath And Ors. ....Petitioner V/S The State Of Maharashtra, Through The ....Respondent Secretary And Ors.
WITH WRIT PETITION NO. 8484 OF 2017 Smt. Jadhav Sunanda Vasantrao And Ors. ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 3128 OF 2018 Sonawane Prashant Radhakisan And Ors. ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 6749 OF 2017 Smt. Thakare Alka Sayaji And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 6750 OF 2017 Smt. Sonawane Kranti Satish And Ors. ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 6752 OF 2017 Page 6/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: Smt. Pawar Sarita Shivaji And Ors. ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 6753 OF 2017 Smt. Kadam Rasana Parasram And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 6754 OF 2017 Shri. Aher Bhalchandra Yadav And Ors. ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 903 OF 2018 Shri. Maval Vitthal Popat And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 8505 OF 2017 Shri. Adhav Kishor Pundalik And Ors. ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 3129 OF 2018 Page 7/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: Kedare Sharad Pandharinath And Ors. ....Petitioner V/S The State Of Maharashtra And Anr. ....Respondent WITH WRIT PETITION NO. 6755 OF 2017 Borate Dnyaneshwar Daguji And Ors. ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 6756 OF 2017 Shri. Pawar Hemraj Balu And Ors. ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 6757 OF 2017 Shri. Ahire Nitin Sudam And Ors. ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 8345 OF 2017 Jadhav Samadhan Gangadhar And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 8354 OF 2017 Page 8/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: Shri. Kumavat Sunil Motilal And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 8357 OF 2017 Shri. Kedare Jitendra Prakash And Ors. ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 4168 OF 2018 Ms. Ghadage Minal Shamrao And Anr ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Anr WITH WRIT PETITION NO. 4169 OF 2018 Smt. Kadam Sucheta Gulabrao And Anr ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary, And Anr WITH WRIT PETITION NO. 4170 OF 2018 Shri. Jagir Navnath Dinkar And Anr ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary, And Anr Page 9/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: WITH WRIT PETITION NO. 4961 OF 2018 Shri. Ajit Pandurang Devadkar And Anr. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Anr.
WITH WRIT PETITION NO. 4962 OF 2018 Sachin Anandrao Patil And Anr. ....Petitioner V/S The State Of Maharashtra, Through Secretary ....Respondent And Anr.
WITH WRIT PETITION NO. 8374 OF 2017 Smt. Wagh Pradnya Jaykumar And Ors. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Anr.
WITH WRIT PETITION NO. 8383 OF 2017 Shri. Sonawane Rahul Arun And Ors. ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 11748 OF 2018 Shri. Krushna Dadu Kudale And Anr. ....Petitioner Page 10/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: V/S The State Of Maharashtra Through The ....Respondent Secretary And Anr.
WITH WRIT PETITION NO. 9014 OF 2018 Smt. Varsha Babasaheb Patil ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary WITH WRIT PETITION NO. 11778 OF 2018 Ms. Charushila Sardarsing Rajput ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 11779 OF 2018 Shri. Milind Harishchandra Dhamba ....Petitioner V/S The State Of Maharashtra And Ors ....Respondent WITH WRIT PETITION NO. 11780 OF 2018 Shri. Maruti Dinkar Kamble And Anr. ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Anr.
WITH Page 11/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: WRIT PETITION NO. 1534 OF 2019 Smt. Snehlata Shrirang Ukirde ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary, School Edu. Dept. And Ors WITH WRIT PETITION NO. 1533 OF 2019 Shri. Dadaso Raygonda Sankanna ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary, School Edu. Dept. And Ors WITH WRIT PETITION NO. 10946 OF 2018 Pansare Minnath Vidyadhar And Ors ....Petitioner V/S The State Of Maharashtra Through The ....Respondent Secretary And Anr Mr.Sagar Mane i/by.Ashwini Navjyot Bandiwadekar Neha Narendra Bandiwadekar for Petitioners. Mrs.M.P.Thkakur - AGP for the State.
CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 6th February, 2019 Page 12/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 ::: P.C. :
Mentioned out of turn. At the request of learned advocate for the petitioners, Stand over to 11/02/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 13/13 ::: Uploaded on - 08/02/2019 ::: Downloaded on - 08/02/2019 22:42:52 :::