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State of Odisha - Section

Section 3 in The Administration of Orissa States Orders, 1948

3. Revenue Districts and sub-divisions.

- The areas specified in column (i) of the First Schedule hereto annexed shall be formed into the revenue district named in the corresponding entry in column (ii) with head quarters at the places named in column (iii) and sub-divisions as specified in column (iv) of the said Schedule.