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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(4) in Maharashtra Homoeopathic Practitioners' Act, 1960

(4)[ The presiding authority at a meeting shall have and exercise a second or a casting vote in case of an equality of votes.] [Sub-section (4) was substituted by Maharashtra 16 of 1988, Section 12(d).]