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[Cites 0, Cited by 0] [Section 48(4)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(4)(f) in The Coal Mines Regulations, 2017

(f)if the mine is worked by a continuous succession of shifts, before leaving his district, confer with the sirdar or other competent person succeeding him, and shall acquaint him with all matters requiring his personal attention and give him such other information as may be necessary for the safety of his district and of the persons employed therein;