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[Section 5]
[Entire Act]
State of Rajasthan - Subsection
Section 5(3) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
| S. No. | Date | Name of Institution | Date of Inspection | Name and Designation of Inspection Officer | Findings of Inspection report | Decision of the competent authority | Signature of the competent authority | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 |