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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(ix) in A.P.J. Abdul Kalam Technological University Act, 2015

(ix)to grant degrees, postgraduate degrees, diplomas, certificates or other distinctions to persons who have pursued a prescribed course of study under the conditions prescribed in the Statutes;