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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(1) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(1)In every establishment adequate and suitable facilities for washing shall be provided and maintained for the use of migrant workmen employed therein.