Calcutta High Court (Appellete Side)
Joydip Chatterjee & Ors vs State Of West Bengal & Ors on 21 November, 2017
Author: Biswanath Somadder
Bench: Biswanath Somadder
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02
21.11.2017
pg.
IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION APPELLATE SIDE MAT 1933 of 2017 Joydip Chatterjee & Ors.
Vs. State of West Bengal & Ors. Mr. Jaydip Kar, Sr. Adv. Mr. Atish Ghosh ... For the appellants Mr. Satyajit Talukdar ... For KMDA Mr. Debabrata Banerjee Mr. Samir Chakraborty ... For HIDCO This appeal appears as "To Be Mentioned" at the instance of the Court.
It appears that the instant appeal has been preferred from an order dated 15th September, 2017, passed by one of us (Biswanath Somadder).
As such, the matter stands released from our list and is directed to be placed before the Hon'ble, the Acting Chief Justice, for necessary orders. 2 (Biswanath Somadder, J.) (Moushumi Bhattacharya, J.)