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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(d) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(d)"pre-mixed cattle feed" means any of the following articles, namely :
(i)ready-made mixed feed in the form of pellets, crumps of meals used for feeding bulls, cows, heifers, calves or dry cattle including special feeds for milch cows and bulls,
(ii)concentrates with the addition of prescribed quantities of locally available ingredients, such as, cereals and their by-products;