Madhya Pradesh High Court
Smt. Anees Bano (Dead) Thr. Lrs. Sheikh ... vs Nageena Masjid Trust Committee on 20 January, 2025
Author: Avanindra Kumar Singh
Bench: Avanindra Kumar Singh
1 FA-498-2015
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
FA No. 498 of 2015
(SMT. ANEES BANO (DEAD) THR. LRS. SHEIKH SALEEM ALIAS SAJJU KHAN AND OTHERS Vs NAGEENA
MASJID TRUST COMMITTEE AND OTHERS )
Dated : 20-01-2025
Shri Saket Malik - Advocate for the appellants.
Ms. Chandrakanta Pal - P.L. for the respondent/ State.
Shri Ishteyaq Hussain - Advocate for the caveator.
Learned counsel for the appellants seeks time to go through the judgment reported in (2008)10 SCC 491 (Vaniyankandy Bhyaskaran Vs. Mooliyil Pandinhjarekandy Sheela).
Time is granted.
List the case in the next week.
(AVANINDRA KUMAR SINGH) JUDGE VSG Signature Not Verified Signed by: VIKRAM SINGH Signing time: 21-01-2025 11:31:06